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Bombay High Court

Mohd Zafar J. Shaikh vs The State Of Maharashtra And Ors on 25 November, 2016

Bench: Ranjit More, Revati Mohite Dere

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

             CR. WRIT PETITION NO. 1082 OF 2014

 Mohd Zafar J. Shaikh                                      ....Petitioner
             V/S
 The State Of Maharashtra And Ors                       ....Respondent

None for Petitioner Mrs. M.M. Deshmukh - APP for the State.

CORAM : RANJIT MORE. & SMT. REVATI MOHITE DERE, JJ DATE : 25th November, 2016 P.C. :

None for the Petitioner. Stand Over to 30/11/2016.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 25/11/2016 ::: Downloaded on - 15/09/2021 14:52:08 :::