Bombay High Court
Mohd Zafar J. Shaikh vs The State Of Maharashtra And Ors on 25 November, 2016
Bench: Ranjit More, Revati Mohite Dere
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. WRIT PETITION NO. 1082 OF 2014
Mohd Zafar J. Shaikh ....Petitioner
V/S
The State Of Maharashtra And Ors ....Respondent
None for Petitioner Mrs. M.M. Deshmukh - APP for the State.
CORAM : RANJIT MORE. & SMT. REVATI MOHITE DERE, JJ DATE : 25th November, 2016 P.C. :
None for the Petitioner. Stand Over to 30/11/2016.
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