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[Cites 0, Cited by 0] [Section 34(5)] [Section 34] [Entire Act]

Union of India - Subsection

Section 34(5)(ii) in The State Bank Of India (Subsidiary Banks) Act, 1959

(ii)a director of the State Bank or of any other subsidiary bank being a director under clause (a) or clause (e) of sub-section (1) of section 25 or being an officer [of the State Bank nominated under clause (c)] of that sub-section;][or] [Inserted by Act 48 of 1973, Section 31 (w.e.f. 31-12-1973)]