Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 51] [Entire Act] State of Uttar Pradesh - Section Section 6 in Uttar Pradesh Intermediate Education Act, 1921 6. [* * *] [Omitted by U.P. Act No. 12 of 1978 (w.e.f. 21.1.1978).]
