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State of Punjab - Section
Section 21 in Punjab Civil Services (General and Common Conditions of Service) Rules, 1994
21. Interpretation.
- If any, question arises as to the interpretation of these rules, the Government shall decide the same.Appendix(See rule 2)| Group 'A' : | Posts in initial entry revised scales of payhaving a maximum of Rs 11,660 or more; |
| Provided that all existing Class I postsirrespective of the monetary limits of the pay scales shall beplaced in Group 'A'. | |
| Group 'B' : | Posts in initial entry revised scales of paywith maximum ranging between Rs. 10,640 to 11,659; |
| Group 'C' : | Posts in initial entry revised scales of paywith maximum ranging between Rs. 5,160 to Rs. 10,639. |