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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(2)(a) in The Andhra Pradesh Public Examinations (Prevention Of Malpractices And Unfair Means) Act, 1997

(a)'Company' means any body corporate and includes a firm, a society or other association of individuals ; and