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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(2) in The East Punjab Molasses (Control) Act, 1948

(2)The Controller may, by order in writing, direct the owner or occupier of a sugar factory [or khandsari unit] [ Inserted vide Punjab Act 23 of 1973.] to supply molasses of such quality and in such quantity at such times and in such manner to such person or persons as the Controller may direct.