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Jubilee Mission Medical College And ... vs Government Of Kerala on 15 November, 2022

     ITEM NO.3.1                      REGISTRAR COURT. 2            SECTION XI-A

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS


                                        BEFORE THE REGISTRAR SH. S.P.S. LALER

     Petition(s) for Special Leave to Appeal (C)                  No(s).   35112/2011

     JUBILEE MISSION MEDICAL COLLEGE AND RESEARCH INSTITUTEPetitioner(s)

                                                   VERSUS

     GOVERNMENT OF KERALA & ORS.                        Respondent(s)
     (only D. No. 26142 of 2021 is to be listed before Ld. Registrar
     Court )

     WITH
     Diary No(s). 26142/2021 (XI-A)
     (FOR
     FOR CONDONATION OF DELAY IN FILING ON IA 140572/2021
     IA No. 140572/2021 - CONDONATION OF DELAY IN FILING)

     Date : 15-11-2022 This petition was called on for hearing today.


     For Petitioner(s)                 Mr. Himinder Lal, AOR

                                       Mr. Haris Beeran,Adv.
                                       Mr. Azhar Assees,Adv.
                                       Mr. Radha Shyam Jena, AOR

     For Respondent(s)
                                       Mr. C. K. Sasi, AOR

                                       Mr. Nishe Rajen Shonker, AOR
                                        Ms. Anu K. Joy,Adv.
                                        Mr.vAlim Anvar,Adv.
                                        Mr. Abraham C. Mathews,Adv.

               UPON hearing the counsel through Video Conference, the Court
     made the following
                                  O R D E R

Four weeks time is granted to respondent Nos. 1 to 3 to file the counter affidavit.

processed for listing before the Hon’ble Court.

S.P.S. LALER Registrar MG