Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78D] [Entire Act] State of Maharashtra - Subsection Section 78D(b) in The Mumbai Municipal Corporation Act, 1888 (b)devote his whole time and attention to the duties of his office;
