Central Administrative Tribunal - Chandigarh
Ashok Kumar Kapoor vs The Union Of India Represented By Its ... on 25 May, 2017
CENTRAL ADMINISTRATIVE TRIBUNAL
CHANDIGARH BENCH
OA No.060/01149/2016 Date of decision: 25.05.2017.
CORAM: HONBLE MR. JUSTICE M.S. SULLAR, MEMBER (J)
1. Ashok Kumar Kapoor, Ex-Manager (F), aged 62 years, National Project Construction Corporation Ltd., House No.SA-18/6, Shastri Nagar, Ghaziabad-201002 (UP), (Group-B).
2. Suresh Chandra Garg, Ex-General Manager, National Project Construction Corporation Ltd., B-401, Swabhiman Apartment, GH-8 & IX, Sector 48, Faridabad-121001, Haryana.
3. Kamlesh Kumar Gupta, Ex-General Manager, National Project Construction Corporation Ltd., Flat No.C-803, Prateek Laurel, Sector 120, Noida-201301, (UP).
4. Jai Lal Bakshi, Ex-General Manager, National Project Construction Corporation Ltd., 413, Metropolis, Jaisinghpura (Near Bhankrota Crossing) Ajmer Road, Jaipur-302026 (Rajasthan).
5. Shirpal Verma, Ex-Manager (F), National Project Construction Corporation Ltd., House No.452, Sector 16, Faridabad-121006, (Haryana).
6. Suneet Garg, Ex-Deputy Manager, National Project Construction Corporation Ltd., K-21, Navin Shahdara, Delhi-110032.
7. Shyam Lal, Ex. Deputy General, National Project Construction Corporation Ltd., Manager (M), Flat No.G-2, Plot No.399, Sector 5, Vaishali-201012, Ghaziabad (UP).
8. Rekha Ghuman, Ex-Sr. Manager (P&A), National Project Construction Corporation Ltd., House No.1198, Sector 15, Faridabad-121007 (Haryana).
9. Madan Lal, Ex-Manager (F), E-31, National Project Construction Corporation Ltd., Shradhapuri, Phase-II, By-Pass Road, Kanker Khera, Meerut-25001, Uttar Pradesh.
10. Ramesh Chandra Sharma, Ex-Deputy Manager (F), National Project Construction Corporation Ltd., House No.159, Near: Eagle Public School, East Chawala Colony, Ballagarh-110004, Haryana.
11. Budh Ram, Ex-Deputy General Manager, National Project Construction Corporation Ltd., Flat No.39, Pocket-7, Sector 12, Dwarka, New Delhi-110075.
12. Anil Vijay, Ex-Executive Engineer (Civil), National Project Construction Corporation Ltd., (NCZ), House No.159, Add: 1-E, 403, AWHO Gurjinder Vihar, Greater Noida, G.B. Nagar (UP).
13. Bireshwar Chatterjee, Ex-Assistant Manager (P&A), National Project Construction Corporation Ltd., Quarter No.F-56, Road No.4, 1st Floor, Andrews Ganj, New Delhi-110049.
14. Sonia Bajaj, Ex-Assistant Manager (P&A), National Project Construction Corporation Ltd., 206, Sant Nagar, 3rd Floor, East of Kaliash, New Delhi-110065.
15. Sharvan Kumar, Ex-Sr. Asstt. Gr. I(F), National Project Construction Corporation Ltd., Upbhokta Nyay Bhawan, F Block, GPO Complex, INA, New Delhi-110023.
16. TV Rao, Ex-Assistant, National Project Construction Corporation Ltd., F-241, Road No.3, Andrews Ganj, New Delhi-110049.
17. Tejvinder Jit Suri, Ex-Sr. Manager (Mech), National Project Construction Corporation Ltd., Flat No.144, Block-F, Spangle eights, Dhakoli, Zirakpur-SAS Nagar, Mohali, Pin Code-160104 (Punjab).
18. Bibhuti Bhusan Sahoo, Ex-Manager (F), National Project Construction Corporation Ltd., House No.424, Sector 8, Faridabad-121006 (Haryana).
19. Mohan Chandra Bhatt, Ex-Manager (Civil), National Project Construction Corporation Ltd., Aashirwad, Uttaranchal Colony, Phase-II, Kusumkhera, Haldwani-263139, Nainital, Uttaranchal.
20. Dhirendra Patnaik, Ex-Assistant Manager (P&A), National Project Construction Corporation Ltd., Village Chandrasekharapur, Bhabaneswar, PS Chandrasekharapur, District Khudra, Pin Code-751016 (Orissa).
21. Indu Bala Rustagi, Ex-Manager (F), National Project Construction Corporation Ltd., House No.4/16, Krishna Nagar, (Near Vijay Chowk), New Delhi-110051.
22. Avinash Behari Kakrania, Ex-Sr. Manager (Civil), National Project Construction Corporation Ltd., House No.1101, Tower No.C-9, SRS Residency, Sector 88, Faridabad-121004, Haryana.
23. Krishna Nand Mishra, Ex-General Manager, National Project Construction Corporation Ltd., Flat No.204, Maharaja Kamleshwar Complex, Fraser Road, Patna-800001, Bihar.
24. Upendra Prasad Misra, Ex-Executive Director, National Project Construction Corporation Ltd., 692 SK Nagar, P.O. Pravash Nagar, District Hooghly, West Bengal (Pin Code-712249).
25. Suneetu Ram, Ex-Assistant Manager (P&A), National Project Construction Corporation Ltd., Bisali, Post Office, Sundla, Teh. Salooni, Distt. Chamba (HP), Pin Code-176312.
26. Rajesh Mahajan, Ex-Deputy Manager (F), National Project Construction Corporation Ltd., House No.252, Ward No.5, Khazanchi Mohalla, Dharmsala, HP-176215.
27. Tapan Kumar Guin, Ex-Deputy Manager (F), National Project Construction Corporation Ltd., 22 A, Sadananda Road, Kolkata-700026, P.O. Kalighat, P.S. Kalighat.
28. Rabinder Kumar Chaudhary, Ex-Asstt. Gr. 1 (P&A), National Project Construction Corporation Ltd., C/o Sh. Kapil Mahajan, V.P.O. Khanyara, Teh. Dharmsala, District Kangra, HP-176218.
29. D. Pachaiyappan, Ex-Sr. Manager (C), National Project Construction Corporation Ltd., House No.14, First Street, South Sriram Nagar, Mudichar Road, West Tambaram, Chennai-600045 (Tamil Nadu).
30. Priya Ranjan Sain, Ex-Sr. Manager (Civil), National Project Construction Corporation Ltd., G.T. Road, Babubag Opp. Lane of Ruda Automobiles, P.O. Rajbari Burbwan, West Bengal.
APPLICANTS
(Present : Mr. Sandeep Siwatch, Advocate)
VERSUS
1. The Union of India represented by its Secretary, Ministry of Heavy Industries and Public Enterprises, Department of Public Enterprises, Public Enterprises Bhawan, Block No.14, C.G.O. Complex, Lodhi Road, New Delhi-110003.
2. The Union of India represented by its Secretary, Ministry of Water Resources, RD and GR Shram Shakti Bhawan, Rafi Marg, New Delhi-110001.
3. National Project Construction Corporation Limited, Corporate Office, Plot No.67-68, Sector 25, Faridabad-121004 (Haryana), through its Chairman and Managing Director.
RESPONDENTS
(Present : Mr. Ram Lal Gupta, counsel for respondents no.1 & 2
Mr. Sukhandeep Singh, proxy for Mr. Lokesh Sinhal, counsel for respondent no.3)
ORDER (ORAL)
HONBLE MR. JUSTICE M.S. SULLAR, MEMBER (J):-
At the very outset, learned counsel intends to withdraw the Original Application (OA), on account of some technical defects and to enable the applicants to file fresh OAs, on the same cause of action, without prejudice to their rights, in any manner, after removing the defects and with better particulars. Therefore, the instant OA is hereby dismissed as withdrawn, with the aforesaid liberty, as prayed for, particularly when there is no opposition of the same by learned counsel for the respondents.
(JUSTICE M.S. SULLAR) MEMBER (J) Dated: 25.05.2017.
`rishi 1 OA No.060/01149/2016