Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 106] [Entire Act]

State of Punjab - Subsection

Section 106(3) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(3)In case the highest bidder fails to lift the vehicle with in a period of 72 hours after his bid has been accepted (after excluding the holidays, if any) the earnest money shall be forfeited and the vehicle may be offered to the second highest bidder.