Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47] [Entire Act] State of Uttarakhand - Subsection Section 47(2) in Bhagwant Global University Act, 2016 (2)The annual account of the University shall be audited by auditors, who are a member of the Institute of Chartered Accountants of India (I.C.I), every year.
