Himachal Pradesh High Court
Karam Chand vs . Himachal Pradesh State Forest ... on 10 May, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Karam Chand Vs. Himachal Pradesh State Forest Development Corporation & Ors.
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CWP No.2525 of 2022 10.05.2022 Present: Ms. Seema K. Guleria, Advocate, for the petitioner.
Mr. Sudhir Bhatnagar, Additional Advocate General, for respondent No.1.
Mr. Vinod Thakur, Advocate, for respondents No.2 and 3. Issue notice. Mr. Sudhir Bhatnagar, learned Additional Advocate General, accepts notice on behalf of respondent No.1 and Mr. Vinod Thakur, Advocate, accepts the same on behalf of respondents No.2 and 3.
Reply, if any, be filed within two weeks.
( Mohammad Rafiq ) Chief Justice ( Sandeep Sharma ) Judge 10th May, 2022 (shivender) ::: Downloaded on - 10/05/2022 20:09:02 :::CIS