Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(1) in Tamil Nadu Public Libraries Act, 1948

(1)For the purpose of organizing and administering public libraries in the 2 State, there shall be constituted Library Authorities, Local Library Authorities, one for the City of Tamil Nadu and one for each district.