Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(xxi) in Punjab General Sales Tax (Deferment and Exemption) Rules, 1991 (xxi)[Substituted vide Notification No. GSR 45/PA/46/48/Ss 27, 10-A and 3-A Amd. (13)/98 Dated 2.6.1998.] 'notional sales tax liability' shall mean, -
