Gauhati High Court
Jyoti Prasad Das And Anr vs Punjab National Bank And 3 Ors on 20 January, 2021
Author: Sudhanshu Dhulia
Bench: Sudhanshu Dhulia, Achintya Malla Bujor Barua
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GAHC010190852020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/5764/2020
1. JYOTI PRASAD DAS AND ANR
S/O GOBINDA DAS, VILLAGE MAROI, PO MAROI, PS SIPAJHAR, DIST
DARRANG, ASSAM, 784145
2: SMTI MONALISHA DAS
W/O SRI JYOTI PRASAD DAS VILLAGE MAROI PO MAROI
PS SIPAJHAR DIST DARRANG ASSAM 78414
VERSUS
1. PUNJAB NATIONAL BANK AND 3 ORS
HEAD OFFICE, PLOT NO. 4, SECTOR 10, DWARKA, NEW DELHI 110075,
INDIA.
2:PUNJAB NATIONAL BANK, REPRESENTED BY ITS REGIONAL MANAGER
GUWAHATI REGION REGIONAL OFFICE GUWAHATI NILGIRI MANSION
FIRST FLOOR BHANGAGARH GS ROAD GUWAHATI ASSAM 781005
3:THE BRANCH MANAGER
PUNJAB NATIONAL BANK SIPAJHAR BRANCH DIST DARRANG 784145
4:THE CHIEF MANAGER AND AUTHORISED OFFICER PUNJAB NATIONAL
BANK RECOVERY DEPARTMENT GUWAHATI REGIONAL OFFICE
BHANGAGARH GUWAHATI
Advocate for the Petitioner : MR. A R SHOME
Advocate for the Respondent : SC, PNB
Linked Case : WP(C)/2056/2020
1. JYOTI PRASAD DAS AND ANR.
S/O- GOBINDA DAS R/O- VILL. MAROI
P.O. MAROI P.S. SIPAJHAR DIST- DARRANG ASSAM PIN- 784145.
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2: SMTI MONALISHA DAS
W/O- SRI JYOTI PRASAD DAS
R/O- VILL. MAROI P.O. MAROI P.S. SIPAJHAR
DIST- DARRANG ASSAM PIN- 784145.
VERSUS
1. PUNJAB NATIONAL BANK AND 4 ORS.
HEAD OFFICE 11- HEMANTA BASU SARANI KOLKATA- 700001.
2:PUNJAB NATIONAL BANK REP. BY ITS REGIONAL MANAGER
GUWAHATI REGION REGIONAL OFFICE GUWAHATI UBI BUILDING
SECOND FLOOR HEM BARUAH ROAD PANBAZAR GUWAHATI ASSAM
PIN- 781001.
3:THE CHIEF MANAGER, PUNJAB NATIONAL BANK
RETAIL LOAN HUB GUWAHATI-1.
4:THE BRANCH MANAGER, PUNJAB NATIONAL BANK
SIPAJHAR BRANCH DIST- DARRANG PIN- 784145.
5:THE CHIEF MANAGER AND AUTHORISED OFFICER PUNJAB NATIONAL
BANK RECOVERY DEPARTMENT GUWAHATI REGIONAL OFFICE
PANBAZAR GUWAHATI-1.
------------
Advocate for : MR. A R SHOME
Advocate for : appearing for PUNJAB NATIONAL BANK AND 4 ORS.
-BEFORE-
HON'BLE THE CHIEF JUSTICE MR. SUDHANSHU DHULIA
HON'BLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA
ORDER
Date : 20-01-2021 (Sudhanshu Dhulia, CJ) Heard Mr. A.R. Shome, learned counsel for the writ petitioners. Also heard Mr. A. Ganguly, learned standing counsel, Punjab National Bank, appearing for all the respondents.
Put up on 22nd January, 2021.
Page No.# 3/3 Meanwhile, Mr. Shome, learned counsel for the petitioners shall correct the cause- title of WP(C) No.2056/2020 by hand by substituting Punjab National Bank in place of United Bank of India.
JUDGE CHIEF JUSTICE Comparing Assistant