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Union of India - Section

Section 28 in Pharmacy Council of India Regulations, 1952

28.

Four representatives of the Press and other visitors, not exceeding four at a time may be admitted, at the discretion of the President, to the meetings on production of permits from the Secretary. The press representatives shall be required to obtain the previous approval of the Secretary for the publication of their report of the proceedings.The Presidents, at any time may hold the meetings in camera in which case all visitors including Press representatives will be required to withdraw.