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State of Madhya Pradesh - Section

Section 1 in Madhya Pradesh Micro and Small Enterprises Facilitation Council Rules, 2017

1. Short title, extent and commencement.

- These rules may be called the, Madhya Pradesh Micro and Small Enterprises Facilitation Council Rules, 2017.
(2)They shall extend to the whole of State of Madhya Pradesh:
(3)They shall come into force from the date of their publication in the Madhya Pradesh Gazette.