Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 464 in Criminal Courts - Rules and Orders 464. Strong covers shall be used for protecting the documents put on the record on behalf of each party. The best form of cover is a sheet of cartridge paper 19" by 13 ½" bent double and guarding the documents on both sides.
