Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1)(c) in The Kandla Port Trust (Authorization of Pilots) Regulations, 2013

(c)On completion of the training, the probationary Pilot may, if recommended by the Harbour Master and subject to the approval of Deputy Conservator, apply to be examined for grant of restricted pilotage licence.