Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 6(1)] [Section 6] [Entire Act] Union of India - Subsection Section 6(1)(b) in The Passports Act, 1967 (b)that the presence of the applicant in such country may, or is likely to, be detrimental to the security of India;