Calcutta High Court
Shankar Prasad Garga vs Woodland Manufacturers Ltd. & Ors on 9 March, 2015
Author: Debangsu Basak
Bench: Debangsu Basak
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
CS No. 228 of 1984
SHANKAR PRASAD GARGA
Versus
WOODLAND MANUFACTURERS LTD. & ORS.
CS No. 684 of 1986
SHANKAR PRASAD GARGA
Versus
WOODLAND MANUFACTURERS LTD. & ORS.
CS No. 43 of 1989
WOODLAND MANUFACTURERS LTD.
Versus
SHANKAR PRASAD GARGA & ORS.
CS No. 501 of 1976
WOODLAND MANUFACTURERS LTD.
Versus
SHANKAR PRASAD GARGA
GA No. 2330 of 2009
CS No. 324 of 1987
WOODLAND MANUFACTURERS LTD.
Versus
SHANKAR PRASAD GARGA
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date : 9th March, 2015.
The Court : Typographical errors in the judgment and order dated September 12, 2014 were pointed out on February 24, 2015. Such typographical errors were corrected by the order dated February 24, 2015. In spite of such correction, the cause title continues to contain 2 typographical errors. In such circumstances, the order dated February 24, 2015 is recalled.
The cause title of the Judgement and Order dated September 12, 2014 at the front page should be read as follows:- C.S. No. 501 of 1976
Woodland Manufacturers Ltd.
Vs Shankar Prasad Garga C.S. 228 of 1984 Shankar Prasad Garga Vs Woodland Manufacturers Ltd. and Ors.C.S. No. 684 of 1986
Shankar Prasad Garga Vs Woodland Manufacturers Ltd. and Ors.C.S. No. 324 of 1987 G.A. No.2330 of 2009
Woodland Manufacturers Ltd.
Vs Shankar Prasad Garga C.S. No. 43 of 1989 Woodland Manufacturers Ltd.
Vs Shankar Prasad Garga and Ors.
Let these corrections be incorporated in the Judgement and Order dated September 12, 2014.
Let this order form part of the earlier order dated September 12, 2014.
(DEBANGSU BASAK, J.) TR/ 3 (DEBANGSU BASAK, J.)