Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Calcutta High Court

Shankar Prasad Garga vs Woodland Manufacturers Ltd. & Ors on 9 March, 2015

Author: Debangsu Basak

Bench: Debangsu Basak

ORDER SHEET

                  IN THE HIGH COURT AT CALCUTTA
                   Ordinary Original Civil Jurisdiction
                            ORIGINAL SIDE

                               CS No. 228 of 1984
                             SHANKAR PRASAD GARGA
                                       Versus
                       WOODLAND MANUFACTURERS LTD. & ORS.

                             CS No. 684 of 1986
                             SHANKAR PRASAD GARGA
                                       Versus
                        WOODLAND MANUFACTURERS LTD. & ORS.

                               CS No. 43 of 1989
                            WOODLAND MANUFACTURERS LTD.
                                         Versus
                              SHANKAR PRASAD GARGA & ORS.

                               CS No. 501 of 1976
                            WOODLAND MANUFACTURERS LTD.
                                        Versus
                              SHANKAR PRASAD GARGA

                                 GA No. 2330 of 2009
                                 CS No. 324 of 1987
                            WOODLAND MANUFACTURERS LTD.
                                         Versus
                               SHANKAR PRASAD GARGA

  BEFORE:

  The Hon'ble JUSTICE DEBANGSU BASAK

Date : 9th March, 2015.

The Court : Typographical errors in the judgment and order dated September 12, 2014 were pointed out on February 24, 2015. Such typographical errors were corrected by the order dated February 24, 2015. In spite of such correction, the cause title continues to contain 2 typographical errors. In such circumstances, the order dated February 24, 2015 is recalled.

The cause title of the Judgement and Order dated September 12, 2014 at the front page should be read as follows:- C.S. No. 501 of 1976

Woodland Manufacturers Ltd.
Vs Shankar Prasad Garga C.S. 228 of 1984 Shankar Prasad Garga Vs Woodland Manufacturers Ltd. and Ors.
C.S. No. 684 of 1986
Shankar Prasad Garga Vs Woodland Manufacturers Ltd. and Ors.
C.S. No. 324 of 1987 G.A. No.2330 of 2009
Woodland Manufacturers Ltd.
Vs Shankar Prasad Garga C.S. No. 43 of 1989 Woodland Manufacturers Ltd.
Vs Shankar Prasad Garga and Ors.
Let these corrections be incorporated in the Judgement and Order dated September 12, 2014.
Let this order form part of the earlier order dated September 12, 2014.
(DEBANGSU BASAK, J.) TR/ 3 (DEBANGSU BASAK, J.)