Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21(4)] [Section 21] [Entire Act]

State of Madhya Pradesh - Subsection

Section 21(4)(e) in The M.P. Prakoshtha Swamitva Adhiniyam, 2000

(e)specifying the time at which and the manner in which the annual report relating to the activities of the association shall be submitted;