Madhya Pradesh High Court
Mithlesh vs The State Of Madhya Pradesh Thr on 12 July, 2021
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1 THE HIGH COURT OF MADHYA PRADESH CRA No.801/2017 (MITHLESH VS. STATE OF M.P.) Gwalior, Dated : 12/07/2021 Shri Aijaj Gouri, learned counsel for the appellant. Smt. Padmshri Agrawal, learned counsel for the State. List this case alongwith CRA No.2915/2019.
(G.S. Ahluwalia) Judge Pj'S/-
PRINCEE BARAIYA 2021.07.13 17:26:14 +05'30'