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[Cites 0, Cited by 0] [Section 206] [Entire Act]

State of Odisha - Subsection

Section 206(3) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(3)The safety committee shall meet at regular intervals at least once in a month and it shall be chaired by the senior person having overall control over the affairs of the construction site.