Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(o) in Rajasthan Land Revenue (Allotment of Land in Saline Area) Rules, 2007 (o)"Society' means a Society registered under the Rajasthan Societies Registration Act, 1958 (Act No. 28 of 1958);
