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[Cites 0, Cited by 0] [Section 95(1)] [Section 95] [Entire Act]

State of Goa - Subsection

Section 95(1)(h) in The Goa Co-operative Societies Act, 2001

(h)to make any compromise or arrangement with creditors or persons claiming to be creditors, or having or alleging themselves to have any claim, present or future, whereby the society may be rendered liable;