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Punjab-Haryana High Court

Union Of India And Another vs Permanent Lok Adalat And Another on 20 April, 2011

Author: Mehinder Singh Sullar

Bench: Mehinder Singh Sullar

             IN THE HIGH COURT OF PUNJAB & HARYANA
                          AT CHANDIGARH


                                         C.W.P. No. 5868 of 2011
                                         Date of decision : 20.04.2011


Union of India and another
                                                                    ...Petitioners
                                      versus

Permanent Lok Adalat and another
                                                                  ...Respondents


CORAM: HON'BLE MR. JUSTICE MEHINDER SINGH SULLAR


Present:      Mr. Sandeep Vermani, Advocate
              for the petitioners.

                            ****

Mehinder Singh Sullar, J. (Oral)

At the very outset, learned counsel for petitioners intends to withdraw the instant writ petition.

Dismissed as withdrawn.




April 20, 2011                                    (Mehinder Singh Sullar)
naresh.k                                                 Judge