Punjab-Haryana High Court
Union Of India And Another vs Permanent Lok Adalat And Another on 20 April, 2011
Author: Mehinder Singh Sullar
Bench: Mehinder Singh Sullar
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH
C.W.P. No. 5868 of 2011
Date of decision : 20.04.2011
Union of India and another
...Petitioners
versus
Permanent Lok Adalat and another
...Respondents
CORAM: HON'BLE MR. JUSTICE MEHINDER SINGH SULLAR
Present: Mr. Sandeep Vermani, Advocate
for the petitioners.
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Mehinder Singh Sullar, J. (Oral)
At the very outset, learned counsel for petitioners intends to withdraw the instant writ petition.
Dismissed as withdrawn.
April 20, 2011 (Mehinder Singh Sullar) naresh.k Judge