Section 10 in Haryana Urban Development Authority (Preservation of Trees) Regulations, 1979
10. Exemption.
- These Regulations shall not apply :-(a)To the cutting down, topping or lopping of any tree in an operational land;(b)For normal forestry operations in young plantations such as weeding, brushing and high pruning;(c)The usual pruning or a trimming of a tree from time to time.
