Supreme Court - Daily Orders
Hemaant Aggarwal vs Union Of India on 21 August, 2018
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.814 COURT NO.1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
WRIT PETITION (CIVIL) Diary No. 22923/2018
HEMAANT AGGARWAL & ORS. Petitioners
VERSUS
UNION OF INDIA & ORS. Respondents
Date : 21-08-2018 This matter was MENTIONED today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioners
Ms. Divya Roy, Adv.
For Respondents
UPON hearing the counsel the Court made the following
O R D E R
On mentioning, the matter is taken on Board.
List the matter during the course of next week before the appropriate Bench as per the roster, subject to curing of defects, if any.
(Deepak Guglani) (H.S. Parasher) Court Master Assistant Registrar Signature Not Verified Digitally signed by DEEPAK GUGLANI Date: 2018.08.21 17:24:36 IST Reason: