Section 5(2) in The Orissa Narcotic Drugs and Psychotropic Substances Rules, 1989
(2)An application for a licence to sell poppy straws shall contain the following particulars, that is to say :(i)the name and address of the applicant;(ii)the correct address of the place where poppy straws will be kept,(iii)the total quantity of poppy straws to be stocked at a time for sale;(iv)the period for which the licence is required.(v)whether the applicant is a grocer or a bona fide trader.
