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State of Gujarat - Section

Section 7 in Gujarat Irrigation and Drainage Rules, 2014

7. Acknowledgement of application.

- When an application for a supply of water is personally delivered, the counterfoil receipt for application attached to the duplicate form shall be initialed and dated by the officer receiving such application and handed back to the person from whom such application is received. In other cases, the counterfoil shall be similarly initialed and dated and shall be kept in the office for twelve months after the application is received and will be destroyed thereafter.