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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(4)(m) in The National Council For Teacher Education Act, 1993

(m)thirteen persons possessing experience and knowledge in the field of education or teaching to be appointed by the Central Government as under, from amongst the¬-
(i)Deans of Faculties of Education and Professors of Education in Universities -Four;
(ii)experts in secondary teacher education -One;
(iii)experts in pre-primary and primary teacher education -Three;
(iv)experts in non-formal education and adult education-Two;
(v)experts in the field of natural sciences, social sciences, linguistics, vocational education, work experience, educational technology and special education, by rotation, in the manner prescribed-Three;