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[Cites 0, Cited by 0] [Section 191] [Entire Act]

State of Odisha - Subsection

Section 191(h) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(h)where a work is to be done at the end of a wall, working platform at such workplace is faced or, wherever practicable, at last zero point sixty metres beyond the end of such wall.