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Bengal Presidency - Section

Section 930A in Police Regulations, Bengal , 1943

930A. Police officers employed on same duty, how to be dressed.

- Police officers employed together on the same duty or attending any function at which uniform is to be worn shall be similarly dressed, and on such occasions it shall be the duty of the Deputy Inspector-General, or in his absence, of the senior officer employed on such duty or attending such function, to order, when the matter is not distinctly regulated by any other rule or superior authority, the particular uniform to be worn. If the Inspector-General is to be present, his wishes should be consulted before the promulgation of orders by such officer.