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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(4) in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005

(4)The University shall not lease, sell or otherwise transfer any immovable property, which may have been vested in, or acquired by it, without obtaining the prior approval of the State Government.