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State of Punjab - Section

Section 1 in Punjab Bhagwan Valmik Ji Tirath Sthal (Ram Tirath) Shrine Board Act, 2016

1. Short title and commencement.

(1)This Act may be called the Punjab Bhagwan Valmik Ji Tirath Sthal (Ram Tirath) Shrine Board Act, 2016.
(2)It shall come into force on and with effect from the date of its publication in the Official Gazette.