Section 3(2) in The Delhi Agricultural Produce Marketing (Election) Rules, 2000
(2)For the purposes of election of two members by traders and commission agents and one member by weighmen and measures, for a market committee as provided by clause (b) and (e) of sub-section 1 of section 36 of the Act, every market area shall consist of :-(a)Traders and commission agent constituency; and(b)Weighmen and measurers constituency,
