Calcutta High Court
Colgate Palmolive (India) Limited vs Coastal Roadways Limited on 23 March, 2011
Author: Bhaskar Bhattacharya
Bench: Bhaskar Bhattacharya
GA No. 18 of 2011
APOT No.2 of 2011
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
COLGATE PALMOLIVE (INDIA) LIMITED Appellant
Versus
COASTAL ROADWAYS LIMITED Respondent
For Appellant : Mr. Jishnu Chowdhury, Advocate with Ms. Noelle Banerjee, Mr. Dipak Dey and Ms. Swapna Mitra, Advocates For Respondent: Mr. Aniruddha Mitra, Mr. S.N. Dutta, Advocates BEFORE:
The Hon'ble JUSTICE BHATTACHARYA The Hon'ble JUSTICE DR. SAMBUDDHA CHAKRABARTI Date : 23rd March, 2011.
The Court : Heard in part.
Let the matter appear on Monday (28.3.2011) as first item in the list under the heading "Application (Adjourned)".
(BHATTACHARYA, J.) (DR. SAMBUDDHA CHAKRABARTI, J.) SN.
Asst.Registrar(CR) 2