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[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(3)(i) in The University of Rajasthan (Amendment) Act, 1972

(i)the internal students, who have obtained the highest percentage of marks in various subjects at the post-graduate (previous) examinations of the University in the preceding year;