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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Chattisgarh - Subsection

Section 20(s) in Ayush and Health Sciences University of Chhattisgarh Act, 2008

(s)to approve appointment of Professor, Reader, other teachers of the university, Registrar, Deputy Registrars, Finance and Accounts Officer and Deputy Finance and Accounts Officers;