Section 2(85)(a) in The Punjab Goods and Services Tax Act, 2017

[Cites 0, Cited by 0] [Section 2(85)] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(85)(a) in The Punjab Goods and Services Tax Act, 2017

(a)a place from where the business is ordinarily carried on, and includes a warehouse, a godown or any other place where a taxable person stores his goods, supplies or receives goods or services or both; or

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State of Punjab - Subsection

Section 2(85)(a) in The Punjab Goods and Services Tax Act, 2017