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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(4) in Orissa Rural Employment Guarantee Scheme, 2006 under NREGA-2005

(4)If several members of a household who share the same job card are employed simultaneously under the Scheme, they should be allowed to work on the same worksite and unusual circumstances arise whereby members of the same household have to be allocated work on different worksites, the Gram Panchayat shall ensure that the job card is duly processed at both worksites in which case individual identity slips may be given to each registered applicant of the family to facilitate providing work at different worksites.