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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Kerala - Subsection

Section 59(6) in The Kerala Panchayat Buildings Rules, 2011

(6)All work rooms in buildings under industrial occupancy shall be provided with a carpet area computed at a rate, not less than 3.4 sq. metres per person employed in such rooms, exclusive of carpet area occupied by the machinery and breathing space of 15 Ccubic metres per worker:Provided that the area of any work room shall be not less than 9.5 sq. metres