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[Cites 0, Cited by 0] [Section 42] [Entire Act]

Union of India - Subsection

Section 42(iv) in The Merchant Shipping (Standards of Training, Certification and Watchkeeping for Seafarers) Rules, 1998

(iv)meets the standards of medical and physical fitness as specified In the Merchant Shipping (Medical Examination) Rules, 1986 and the STCW Code; and