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State of Uttar Pradesh - Section

Section 1 in The U.P. Secondary Education Services Selection Board (Procedure and Conduct of Business) First Regulations, 1998

1. Short title and commencement.

(1)These regulations may be called the Uttar Pradesh Secondary Education Services Selection Board (Procedure and Conduct of Business) First Regulations, 1998.
(2)They shall come into force at once.