Section 33(6)(b) in The Reserve Bank of India Act, 1934

[Cites 0, Cited by 0] [Section 33(6)] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(6)(b) in The Reserve Bank of India Act, 1934

(b)bills of exchange bearing two or more good signatures and drawn on and payable at any place in that foreign country and having a maturity not exceeding ninety days; and

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 33(6)(b) in The Reserve Bank of India Act, 1934