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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(1)(a) in The Goa, Daman and Diu Land Revenue (Partition of Holdings) Rules, 1969

(a)the area of each field constituting the holding and its survey number and [(Sub-Division)] [Substituted for the words 'Hissa number' by Sixth Amendment Rules, 1977 published in Official Gazette Series - I No. 21 dated 25-8-1977.] recorded in the record of rights;