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State of Andhra Pradesh - Section

Section 10 in A.P. Farmers Management of Irrigation Systems (Delineation and formation of Water Users Associations) Rules, 2003

10. A final map or sketch in pursuance of sub Rule (9) shall immediately be displayed in the office of the Gram Panchayat and Mandal Parishad in Form "AA" by the District Collector or by the Authorized Officer.