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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(z) in The University Of Allahabad Act, 2005

(z)"University recognized teacher" means a teacher recognized by the University for imparting instruction and conducting research in a college or institution admitted to the privileges of the University; and
(za)"Vice-Chancellor" means the Vice-Chancellor of the University appointed under section 14.