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State of Jharkhand - Section

Section 542 in Bihar Education Code, 1961

542. Duties of Superintendent.

- The duties of the Superintendent are as follows:-
(i)to be immediately responsible to the Headmaster/Principal for the maintenance of good discipline among the boarders;
(ii)to call the roll at fixed times and to check the gate-book;
(iii)to live and sleep in the quarters provided for him;
(iv)to bring to the notice of the Headmaster/Principal without delay any breaches of discipline;
(v)to superwise the study of the boarders during the prescribed periods;
(vi)to control the menial establishment of the hostel whether maintained from public, or from private funds;
(vii)to check the accounts and supervise the dietary arrangements of the borders;
(viii)to share as far as possible in the games of the boarders and control their conduct in the playgrounds; and
(ix)to do such other duties as may be assigned to him by the Headmaster/ Principal.